Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Odisha - Subsection Section 13(vi) in The Orissa Civil Services (Classification, Control & Appeal) Rules, 1962 (vi)reduction to a lower service, grade or post or to a lower time-scale or to a lower stage in a time scale;
