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State of Rajasthan - Section

Section 87 in Rajasthan Co-operative Societies Rules, 2003

87. Appointment, qualifications and powers and function of a Sale Officer under section 89.

— A Land Development Bank may, from time to time, by a resolution of its committee, appoint any of its officers or any other person as Sale Officer, with the approval of the Registrar, for the purpose of effecting sale of mortgaged property under section 89. Such Sale Officer shall exercise the same powers and functions as are conferred upon Recovery Officer and Sale Officer under these Rules.