Jammu & Kashmir High Court
Neha Aayush Parwani vs U. T. Of J&K And Anr on 26 July, 2021
Author: Rajnesh Oswal
Bench: Rajnesh Oswal
Sr. No. 280
HIGH COURT OF JAMMU AND KASHMIR AND LADAKH
AT JAMMU
CRM (M) No. 319/2020
c/w
CRM (M) No. 346/2020
Neha Aayush Parwani .....Appellant/Petitioner(s)
Through :- Ms. Aparjita Jamwal, Advocate
v/s
U. T. of J&K and anr. .....Respondent(s)
Through :- Mr. Aseem Sawhney, AAG
Mr. G. S. Thakur, Advocate
Coram: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
ORDER
Mr. Aseem Sawhney, AAG shall file objections by or before next of hearing.
List on 27.08.2021.
(Rajnesh Oswal) Judge JAMMU 26.07.2021 Rakesh