Punjab-Haryana High Court
The Greater Mohali Area Development ... vs Jai Singh And Others on 18 May, 2011
Bench: Hemant Gupta, A.N. Jindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
Letter Patent Appeal No. 845 of 2011 (O&M)
Date of decision:- 18.05.2011
The Greater Mohali Area Development Authority ....Appellant
Vs.
Jai Singh and others
....Respondents
CORAM: HON'BLE MR. JUSTICE HEMANT GUPTA
HON'BLE MR. JUSTICE A.N. JINDAL
Present: Mr.H.S. Brar, Advocate,
for the appellant.
HEMANT GUPTA, J.(ORAL)
For order, see Letter Patent Appeal No.826 of 2011 titled 'The Greater Mohali Area Development Authority Vs. Narinder Kaur and others'.
(HEMANT GUPTA) JUDGE (A.N. JINDAL) JUDGE 18.05.2011 ajp