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[Cites 0, Cited by 0] [Section 86] [Entire Act]

NCT Delhi - Subsection

Section 86(d) in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988

(d)take charge of the armoury, ammunition and spare accouterments, keep the keys of the armoury in his possession, see that the ammunition is kept dry and in good order, and that ten rounds of buckshot ammunition for each rifle are always kept ready for use ;