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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(2) in Tamil Nadu Electricity (Taxation on Consumption) Act, 1962

(2)From every decision of the Electrical Inspector under sub-section (1), an appeal shall, within such time as pay be prescribed, lie to the Government whose decision thereon shall be final.