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[Cites 0, Cited by 0] [Section 461(3)] [Section 461] [Entire Act]

Union of India - Subsection

Section 461(3)(g) in The Merchant Shipping Act, 1958

(g)mortgages of ships recorded in any register book maintained at any port in India under any enactment hereby repealed shall be deemed to have been recorded in the register book under the corresponding provision of this Act;