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[Cites 0, Cited by 0] [Section 18(3)] [Section 18] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 18(3)(f) in Jammu and Kashmir Compensatory Afforestation Fund Rules, 2018

(f)casual engagement of local people or labours to assist regular staff of State Forest Department for works for protection of forest and wildlife undertaken from State Fund ;