Section 184(3) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961
(3)If any street has been levelled, paved, metalled, flagged, channelled and drained under the provisions of the preceding sub-sections, such streets shall, on the requisition of not less than three-fourths of the owners thereof, be declared a public street.
