Section 8(2) in The Orissa Administrative Tribunal (Recruitment and Conditions of Service of Officers and Staff) Rules, 1999
(2)The Committee while considering the promotion cases of suitable officer/employees shall follow the provisions contained in the Orissa Reservation of Vacancies in Posts and Services (For Scheduled Castes and Scheduled Tribes) Act, 1975 and rules made thereunder, the Orissa Civil Service (Zone of Consideration for Promotion) Rules, 1988, Orissa Civil Service (Criteria for Promotion) Rules, 1992 and the instructions contained in General Administration Department Office Memorandums relating to sealed cover procedure.
