Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 92] [Entire Act] State of Odisha - Subsection Section 92(2) in The Orissa Municipal Employees' Pension Rules, 1989 (2)Payment of pension up to Rs. 250 may be made by post at money order at the option and expense of the pensioner.
