Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 208(5)] [Section 208] [Entire Act]

State of Odisha - Subsection

Section 208(5)(b) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(b)collapse or subsidence of soul, any wall, floor, gallery, roof or any other part of any structure, platform, staging, scaffolding or any means of access including form work;