Supreme Court - Daily Orders
Dr. Subramanian Swamy vs Union Of India Ministry Of Law Through ... on 22 May, 2015
Bench: A.K. Sikri, Uday Umesh Lalit
ITEM NO.801 COURT NO.2 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(Criminal) No. 69/2015
DR. SUBRAMANIAN SWAMY Petitioner(s)
VERSUS
UNION OF INDIA, MINISTRY OF LAW & ORS. Respondent(s)
Date : 22/05/2015 This petition was mentioned today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s)
in person
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
List this matter next week before some other combination, if permitted by Hon'ble the Chief Justice.
[KALYANI GUPTA] [SUMAN JAIN] COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Kalyani Gupta Date: 2015.05.26 15:30:34 IST Reason: