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Delhi High Court - Orders

G. S Developers & Contractors Pvt. Ltd vs Alpha Corp Development Private Limited ... on 18 July, 2025

Author: Jasmeet Singh

Bench: Jasmeet Singh

                          $~43-46
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    O.M.P. (COMM) 203/2022
                               G. S DEVELOPERS & CONTRACTORS PVT. LTD .....Petitioner
                                              Through: Mr Mohit Chaudhary, Mr. Kunal
                                              Sachdeva, Mr. Saurabh Nangia and Ms. Katyayani
                                              Vajpayee, Advs.

                                                                  versus

                                    ALPHA CORP DEVELOPMENT PRIVATE LIMITED & ANR.
                                                                                  .....Respondent
                                                 Through: Mr. J S Bakshi, Sr Advocate, Mr
                                                 Sougat Sinha, Ms R Gayathri Manasa, Mr A S
                                                 Bakshi and Mr Navjot Singh Bakshi, Advocates
                          44
                          +         OMP (ENF.) (COMM.) 200/2021
                                    G.S. DEVELOPERS AND CONTRACTORS PVT.LIMITED
                                                                                  .....Decree Holder
                                                   Through: Mr Mohit Chaudhary, Mr. Kunal
                                                   Sachdeva, Mr. Saurabh Nangia and Ms. Katyayani
                                                   Vajpayee, Advs.

                                                versus
                                    MAGNUM INTERNATIONAL TRADING CO. PVT. LTD & ANR.
                                                                            .....Judgement Debtor
                                                Through: Mr. J S Bakshi, Sr Advocate, Mr
                                                Sougat Sinha, Ms R Gayathri Manasa, Mr A S
                                                Bakshi and Mr Navjot Singh Bakshi, Advocates
                          45
                          +         O.M.P. (COMM) 213/2022
                                    MAGNUM INTERNATIONAL TRADING COMPANY PVT LTD
                                    & ANR.
                                         .....Petitioner
                                                        Through: Mr. J S Bakshi, Sr Advocate, Mr
                                                        Sougat Sinha, Ms R Gayathri Manasa, Mr A S
                                                        Bakshi and Mr Navjot Singh Bakshi, Advocates
                                                        versus




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 23/07/2025 at 21:31:39
                                  G S DEVELOPERS AND CONTRACTORS PVT LTD
                          ....Respondent
                                                Through: Mr Mohit Chaudhary, Mr. Kunal
                                                Sachdeva, Mr. Saurabh Nangia and Ms. Katyayani
                                                Vajpayee, Advs.
                          46
                          +      OMP (ENF.) (COMM.) 89/2022
                                 MAGNUM INTERNATIONAL TRADING COMPANY PVT. LTD.
                                 & ANR.                                 .....Decree Holder
                                                Through: Mr. J S Bakshi, Sr Advocate, Mr
                                                Sougat Sinha, Ms R Gayathri Manasa, Mr A S
                                                Bakshi and Mr Navjot Singh Bakshi, Advocates
                                                versus
                                 G.S. DEVELOPERS AND CONTRACTORS PVT. LTD. & ANR.
                                                                              .....Judgement Debtor
                                                Through: Mr Mohit Chaudhary, Mr. Kunal
                                                Sachdeva, Mr. Saurabh Nangia and Ms. Katyayani
                                                Vajpayee, Advs.
                                 CORAM:
                                 HON'BLE MR. JUSTICE JASMEET SINGH
                                                ORDER
                          %                     18.07.2025

                                    List on 10.10.2025.


                                                                                                              JASMEET SINGH, J
                                    JULY 18, 2025 / (MS)




This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 23/07/2025 at 21:31:39