Delhi High Court - Orders
G. S Developers & Contractors Pvt. Ltd vs Alpha Corp Development Private Limited ... on 18 July, 2025
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~43-46
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 203/2022
G. S DEVELOPERS & CONTRACTORS PVT. LTD .....Petitioner
Through: Mr Mohit Chaudhary, Mr. Kunal
Sachdeva, Mr. Saurabh Nangia and Ms. Katyayani
Vajpayee, Advs.
versus
ALPHA CORP DEVELOPMENT PRIVATE LIMITED & ANR.
.....Respondent
Through: Mr. J S Bakshi, Sr Advocate, Mr
Sougat Sinha, Ms R Gayathri Manasa, Mr A S
Bakshi and Mr Navjot Singh Bakshi, Advocates
44
+ OMP (ENF.) (COMM.) 200/2021
G.S. DEVELOPERS AND CONTRACTORS PVT.LIMITED
.....Decree Holder
Through: Mr Mohit Chaudhary, Mr. Kunal
Sachdeva, Mr. Saurabh Nangia and Ms. Katyayani
Vajpayee, Advs.
versus
MAGNUM INTERNATIONAL TRADING CO. PVT. LTD & ANR.
.....Judgement Debtor
Through: Mr. J S Bakshi, Sr Advocate, Mr
Sougat Sinha, Ms R Gayathri Manasa, Mr A S
Bakshi and Mr Navjot Singh Bakshi, Advocates
45
+ O.M.P. (COMM) 213/2022
MAGNUM INTERNATIONAL TRADING COMPANY PVT LTD
& ANR.
.....Petitioner
Through: Mr. J S Bakshi, Sr Advocate, Mr
Sougat Sinha, Ms R Gayathri Manasa, Mr A S
Bakshi and Mr Navjot Singh Bakshi, Advocates
versus
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 23/07/2025 at 21:31:39
G S DEVELOPERS AND CONTRACTORS PVT LTD
....Respondent
Through: Mr Mohit Chaudhary, Mr. Kunal
Sachdeva, Mr. Saurabh Nangia and Ms. Katyayani
Vajpayee, Advs.
46
+ OMP (ENF.) (COMM.) 89/2022
MAGNUM INTERNATIONAL TRADING COMPANY PVT. LTD.
& ANR. .....Decree Holder
Through: Mr. J S Bakshi, Sr Advocate, Mr
Sougat Sinha, Ms R Gayathri Manasa, Mr A S
Bakshi and Mr Navjot Singh Bakshi, Advocates
versus
G.S. DEVELOPERS AND CONTRACTORS PVT. LTD. & ANR.
.....Judgement Debtor
Through: Mr Mohit Chaudhary, Mr. Kunal
Sachdeva, Mr. Saurabh Nangia and Ms. Katyayani
Vajpayee, Advs.
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 18.07.2025
List on 10.10.2025.
JASMEET SINGH, J
JULY 18, 2025 / (MS)
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 23/07/2025 at 21:31:39