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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Haryana - Subsection

Section 20(3) in Haryana School Education Rules, 2003

(3)In addition to the holidays referred to in sub-rule (2), leave may be granted to students preparing for the examinations of the Affiliating Board for such period as may be specified by that Board :Provided that preparatory leave shall be given only when the head of school is satisfied that the courses of study have been completed at the school.