Gauhati High Court
Dr. Chandana Deka vs The State Of Assam And 6 Ors on 27 July, 2022
Author: Nani Tagia
Bench: Nani Tagia
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GAHC010037452020
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/1232/2020
DR. CHANDANA DEKA
W/O- SRI BIKASH RANJAN TAHBILDAR, R/O- KUNDIL NAGAR, BASISTHA
CHARIALI, P.O. AND P.S.- BASISTHA, GUWAHATI- 29.
VERSUS
THE STATE OF ASSAM AND 6 ORS
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM, DEPTT. OF
HIGHER EDUCATION, DISPUR, GHY-06.
2:THE BODOLAND TERRITORIAL COUNCIL
REP. BY THE PRINCIPAL SECY.
BTC
KOKRAJHAR
PIN- 783370.
3:THE DIRECTOR OF EDUCATION
BTC
KOKRAJHAR
PIN- 783370.
4:THE GOVERNING BODY
B.B. KISHAN COLLEGE
JALAH
DIST.- BAKSA
BTAD
ASSAM
PIN- 781343.
5:THE PRINCIPAL AND SECY.
B.B. KISHAN COLLEGE
JALAH
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DIST. BAKSA
BTAD
ASSAM
PIN- 781343.
6:GITANJALI NATH
C/O- THE PRINCIPAL
B.B. KISHAN COLLEGE
JALAH
DIST. BAKSA
BTAD
ASSAM. PIN- 781343.
7:JAYDEEP MAZUMDAR
C/O- THE PRINCIPAL
B.B. KISHAN COLLEGE
JALAH
DIST. BAKSA
BTAD
ASSAM. PIN- 781343
Advocate for the Petitioner : MR. R P SARMAH
Advocate for the Respondent : SC, HIGHER EDU
Linked Case : I.A.(Civil)/731/2020
DR. CHANDANA DEKA
W/O- SRI BIKASH RANJAN TAHBILDAR
R/O- KUNDIL NAGAR
BASISTHA CHARIALI
P.O. AND P.S.- BASISTHA
GUWAHATI- 29.
VERSUS
THE STATE OF ASSAM AND 6 ORS
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
DEPTT. OF HIGHER EDUCATION
DISPUR
GHY-06.
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2:THE BODOLAND TERRITORIAL COUNCIL
REP. BY THE PRINCIPAL SECY.
BTC
KOKRAJHAR
PIN- 783370.
3:THE DIRECTOR OF EDUCATION
BTC
KOKRAJHAR
4:THE GOVERNING BODY
B.B. KISHAN COLLEGE
JALAH
DIST.- BAKSA
BTAD
ASSAM
PIN- 781343.
5:THE PRINCIPAL AND SECY
B.B. KISHAN COLLEGE
JALAH
DIST. BAKSA
BTAD
ASSAM
PIN- 781343.
6:GITANJALI NATH
C/O- THE PRINCIPAL
B.B. KISHAN COLLEGE
JALAH
DIST. BAKSA
BTAD
ASSAM. PIN- 781343.
7:JAYDEEP MAZUMDAR
C/O- THE PRINCIPAL
B.B. KISHAN COLLEGE
JALAH
DIST. BAKSA
BTAD
ASSAM. PIN- 781343.
------------
Advocate for : MR. R P SARMAH
Advocate for : SC
HIGHER EDU appearing for THE STATE OF ASSAM AND 6 ORS
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BEFORE
HONOURABLE MR. JUSTICE NANI TAGIA
ORDER
Date : 27.07.2022 As prayed for by the learned counsels for the parties; list it on 17th of August, 2022.
JUDGE Comparing Assistant