Himachal Pradesh High Court
Gaurav Mahajan vs . High Court Of H.P. & Others on 1 August, 2022
Bench: Amjad Ahtesham Sayed, Jyotsna Rewal Dua
Gaurav Mahajan vs. High Court of H.P. & others .
CWP No. 4670 of 2022 01.08.2022 Present: Mr. Sunil Mohan Goel, Advocate, for the petitioner.
Mr. Onkar Jairath, Advocate, for respondent No. 1.
Mr. Ashok Sharma, Advocate General, with Mr. Adarsh Kumar Sharma, Additional Advocate General, for respondent No. 2.
List before the Division Bench of which one of us (Justice Jyotsna Rewal Dua) is not a member.
( A.A. Sayed )
Chief Justice
August 1, 2022 ( Jyotsna Rewal Dua )
(hemlata) Judge
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