Section 4(4) in The Warehousing (Development and Regulation) Registration of Warehouses Rules, 2017
(4)An application shall be treated as complete if, -(a)the application is submitted in the form and manner specified under sub-rule (1);(b)the application contains all documents specified under rules 15, 16, 17, 18, and 21; and(c)the application is accompanied with the fees as specified in rule 5.
