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Gujarat High Court

State Of Gujarat vs Jayesh S. Trivedi on 3 February, 1998

Author: R.P.Dholakia

Bench: R.P.Dholakia

              IN THE HIGH COURT OF GUJARAT AT AHMEDABAD



              CRIMINAL MISC.APPLICATION No 6314 of 1993


                      with


              CRIMINAL MISC.APPLICATION No 3886 of 1995




              --------------------------------------------------------------
              STATE OF GUJARAT
         Versus
              JAYESH S. TRIVEDI
              --------------------------------------------------------------
              Appearance:
              1. Criminal Misc.Application No. 6314 of 1993
                   PUBLIC PROSECUTOR for Petitioner
                   MR SV RAJU for Respondent No. 1


              2. Criminal Misc.ApplicationNo 3886   of 1995
                   PUBLIC PROSECUTOR for Petitioner
                   MR SV RAJU for Respondent No. 1


              --------------------------------------------------------------


         CORAM : MR.JUSTICE B.C.PATEL and
                 MR.JUSTICE R.P.DHOLAKIA
              Date of Order: 03/02/98


         ORAL ORDER

On behalf of Mr.Raju, request is made to grant some time. Hence, matter stands adjourned to 2nd of March, 1998.

(B.C.Patel,J.) Dt:3-2-98(R.P.Dholakia,J.) radhan/ HC-NIC Page 1 of 1 Created On Thu Aug 27 01:49:32 IST 2015