Gujarat High Court
State Of Gujarat vs Jayesh S. Trivedi on 3 February, 1998
Author: R.P.Dholakia
Bench: R.P.Dholakia
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CRIMINAL MISC.APPLICATION No 6314 of 1993
with
CRIMINAL MISC.APPLICATION No 3886 of 1995
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STATE OF GUJARAT
Versus
JAYESH S. TRIVEDI
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Appearance:
1. Criminal Misc.Application No. 6314 of 1993
PUBLIC PROSECUTOR for Petitioner
MR SV RAJU for Respondent No. 1
2. Criminal Misc.ApplicationNo 3886 of 1995
PUBLIC PROSECUTOR for Petitioner
MR SV RAJU for Respondent No. 1
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CORAM : MR.JUSTICE B.C.PATEL and
MR.JUSTICE R.P.DHOLAKIA
Date of Order: 03/02/98
ORAL ORDER
On behalf of Mr.Raju, request is made to grant some time. Hence, matter stands adjourned to 2nd of March, 1998.
(B.C.Patel,J.) Dt:3-2-98(R.P.Dholakia,J.) radhan/ HC-NIC Page 1 of 1 Created On Thu Aug 27 01:49:32 IST 2015