Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 80IBA(2)] [Section 80IBA] [Entire Act]

Union of India - Subsection

Section 80IBA(2)(e) in The Income Tax Act, 1961

(e)the project is the only housing project on the plot of land as specified in clause (d);