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Punjab-Haryana High Court

Naresh Kumar And Ors vs P.K.Dass And Ors on 20 September, 2017

Author: Rajan Gupta

Bench: Rajan Gupta

           IN THE HIGH COURT OF PUNJAB & HARYANA AT
                         CHANDIGARH.

                             COCP No.2673 of 2017
                             Date of decision: September 20, 2017

Naresh Kumar and others                                       ...Petitioners

                                Versus

P.K. Dass and others                                          ...Respondents

CORAM: HON'BLE MR. JUSTICE RAJAN GUPTA Present: Mr. Ayush Gupta, Advocate for the petitioners. Rajan Gupta, J.(oral) Learned counsel for the petitioners submits that he be allowed to withdraw the present petition with liberty to file afresh with better particulars.

In view of the statement made by learned counsel for the petitioner, this petition is dismissed as withdrawn with liberty as aforesaid.

(RAJAN GUPTA) JUDGE September 20, 2017 'Rajpal' Whether speaking / reasoned Yes / No Whether Reportable: Yes / No 1 of 1 ::: Downloaded on - 27-09-2017 00:15:29 :::