Punjab-Haryana High Court
Naresh Kumar And Ors vs P.K.Dass And Ors on 20 September, 2017
Author: Rajan Gupta
Bench: Rajan Gupta
IN THE HIGH COURT OF PUNJAB & HARYANA AT
CHANDIGARH.
COCP No.2673 of 2017
Date of decision: September 20, 2017
Naresh Kumar and others ...Petitioners
Versus
P.K. Dass and others ...Respondents
CORAM: HON'BLE MR. JUSTICE RAJAN GUPTA Present: Mr. Ayush Gupta, Advocate for the petitioners. Rajan Gupta, J.(oral) Learned counsel for the petitioners submits that he be allowed to withdraw the present petition with liberty to file afresh with better particulars.
In view of the statement made by learned counsel for the petitioner, this petition is dismissed as withdrawn with liberty as aforesaid.
(RAJAN GUPTA) JUDGE September 20, 2017 'Rajpal' Whether speaking / reasoned Yes / No Whether Reportable: Yes / No 1 of 1 ::: Downloaded on - 27-09-2017 00:15:29 :::