Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 444(2)] [Section 444] [Entire Act]

State of Odisha - Subsection

Section 444(2)(ii) in Orissa Municipal Rules, 1953

(ii)that in the event of retirement, resignation, dismissal or removal from service of the subscriber before the date of maturity of the certificate, the certificate shall soon after the event be transferred to the subscriber;