Section 37(1)(a) in The M.P. Nagar Tatha Gram Nivesh Adhiniyam, 1973

[Cites 0, Cited by 0] [Section 37(1)] [Section 37] [Entire Act]

(a)in cases specified in clause (a) or (c) of Section 36 to restore the land to its condition existing before the said development took place;

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