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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(2)(g) in The National Oilseeds And Vegetable Oils Development Board Act, 1983

(g)recommending and taking such measures as may be necessary for the-
(i)promotion and development of storage facilities;
(ii)establishment of processing units, in respect of oilseeds, and rendering such financial or other assistance as may be considered necessary for such purposes;
(iii)promotion of oilseeds growers' co-operatives and other appropriate agencies, with a view to achieving integration between production, processing and marketing of oilseeds;