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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Telangana - Subsection

Section 28(e) in Telangana Court of Wards Act, 1350 F

(e)such other securities, stock and shares guaranteed by the [Government] [Substituted for 'Sarkar-i-Aali' (Government of Hyderabad) by A.P.A.O. 1957.] or the Government of India [or any State Government] [Substituted for the words 'or any Provincial Government of British India' by the A.P.A.O. 1957.];