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[Cites 0, Cited by 9] [Section 11(1)] [Section 11] [Entire Act]

State of Karnataka - Subsection

Section 11(1)(ii) in Karnataka Agricultural Produce Marketing Act 1966

(ii)[ one member shall be a person elected by the traders other than retail traders in the market area;] [Substituted by Act 16 of 1991 w.e.f. 1.8.1991]