Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Bombay Presidency - Section Section 10 in The Bombay Cotton Contracts Act, 1932 10. [Prohibition of certain contracts after appointment of the Board of Control] Repealed by Bombay 17 of 1938, Section 2 and First Schedule.
