Section 10 in Visvesvaraya Technological University Act, 1994

[Cites 0, Cited by 1] [Entire Act]

- The following shall be the officers of the University namely:-

(1)The Chancellor,

(2)The Pro-Chancellor,

(3)The Vice-Chancellor,

(4)The Registrar,

(5)The Registrar (Evaluation),

(6)Finance Officer,

(7)The Directors of Regional Offices.

(8)such other officers in the service of the University- as may be declared by the statutes to be the officers of the University.

Legal Document View