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[Cites 0, Cited by 0] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(c) in The Gresham And Craven Of Indian (Private) Limited (Acquisition And Transfer Of Undertakings) Act, 1977

(c)wrongfully removes or destroys any property forming part of the undertaking of the Company or prefers any claim under this Act which he known or has reasonable cause to believe to be false or grossly inaccurate,