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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 6(d) in The Jammu and Kashmir Flood Plain Zones (Regulation and Development) Act, 2005

(d)to do all other acts necessary for the purposes of ascertaining the limits referred to in sub-section (2) of section 3;