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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 6(j) in The Jammu and Kashmir Forest Act, 1987 (1930 A.D.)

(j)[ installs or establishes a saw mill or forest based industry within such limits outside the demarcated forest to be prescribed by the Government from time to time;] [Inserted by Act XXIV of 1997, Section 3.]