Calcutta High Court
Vph Real Estate Pvt. Ltd. & Anr vs Directorate Of Registration & Stamp ... on 3 August, 2016
Author: Joymalya Bagchi
Bench: Joymalya Bagchi
ORDER SHEET
W.P. No. 1069 of 2015
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
VPH REAL ESTATE PVT. LTD. & ANR.
Versus
DIRECTORATE OF REGISTRATION & STAMP REVENUE, FINANCE DEPT. & ORS.
BEFORE:
The Hon'ble JUSTICE JOYMALYA BAGCHI
Date : 3rd August, 2016.
For Petitioners : Ms. Susmita Majumdar, Adv.
For State : Mr. Ayan Banerjee, Adv.
For Respondent No.4 : Mr. Soumya Roy, Adv.
On the prayer of the petitioner the matter is adjourned for the day.
Affidavit in opposition, filed in Court today, be kept with the records.
(JOYMALYA BAGCHI, J.) K. Banerjee A.R. [C.R.]