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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of West Bengal - Subsection

Section 60(2) in Siliguri Municipal Corporation Act, 1990

(2)The budget estimate shall separately state the income and the expenditure of the Corporation to be received and incurred in terms of the following accounts, namely:-
(a)the Water-supply, Sewerage and Drainage Account,
(b)the Road Development and Maintenance Account,
(c)the Bustee Services Account, and
(d)the General Account.