Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 7 in The Merchant Shipping (Seafarer's Bio-metric Identity Document) Rules, 2016 7. Period of validity. - The maximum validity of a seafarers' identity document shall be for a period of ten years, subject to renewal after the first five years.
