Allahabad High Court
Manmohan Khetrapal vs State Of U.P. And Another on 28 January, 2010
Author: Ashok Kumar Roopanwal
Bench: Ashok Kumar Roopanwal
Court No. - 19 Case :- APPLICATION U/S 482 No. - 27730 of 2009 Petitioner :- Manmohan Khetrapal Respondent :- State Of U.P. And Another Petitioner Counsel :- Sanjay Srivastava Respondent Counsel :- Govt. Advocate Hon'ble Ashok Kumar Roopanwal,J.
As prayed by learned counsel for the applicant, put up on 11.2.2010 as a fresh case.
Order Date :- 28.1.2010 Pcl