Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 9] [Entire Act] State of Odisha - Subsection Section 9(2) in The Orissa Entertainment Tax Act, 2006 (2)No proprietor of a cable television network shall provide entertainment, unless he obtains permission from the Commissioner in the manner prescribed.
