Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27] [Entire Act]

NCT Delhi - Subsection

Section 27(9) in The Delhi Electricity Regulatory Commission (Forum for Redressal of Grievances of the Consumers and Ombudsman) Regulations, 2018

(9)The appointment of the Secretary, Advisors and support staff, shall be for a period not exceeding three years in the first instance which is extendable/ renewable for another period of three years at the discretion of the Commission:Provided that the Secretary, Advisors and support staff, shall not continue in the office on attaining the age of sixty five (65) years.