Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 410 in The General Rules (Civil), 1986 410. Persons admitted to the list of approved Amins to be duly qualified. - Care shall be taken to see that persons admitted to the list of approved Amins are sufficiently educated and qualified for the work required of them.
