Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 3 in Assam Judicial Service Rules, 2003 3. There shall be constituted a service to be known as the Assam Judicial Service, consisting of three grades of officers as shown in Schedule "A" appended to the Rules.
