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[Cites 0, Cited by 0] [Section 452] [Entire Act]

State of Jharkhand - Subsection

Section 452(8) in Bihar Education Code, 1961

(8)In High/Higher Secondary schools the system followed should ordinarily be that prescribed in "A hand-book of physical activities" by A.G Noehren, M. D., but with the consent of the District Education Officer other systems may be taught by competent drill instructions It is no, necessary for the pupils to buy any drill book.