Madhya Pradesh High Court
B.P. Patel vs The State Of Madhya Pradesh on 13 September, 2021
Author: Nandita Dubey
Bench: Nandita Dubey
1 WP-18089-2021 The High Court Of Madhya Pradesh WP-18089-2021 (B.P. PATEL Vs THE STATE OF MADHYA PRADESH AND OTHERS) 1 Jabalpur, Dated : 13-09-2021 List this matter on 15.9.2021.
(NANDITA DUBEY) JUDGE ak Signature Not Verified SAN Digitally signed by ASHISH KOSHTA Date: 2021.09.14 12:27:06 IST