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Madhya Pradesh High Court

B.P. Patel vs The State Of Madhya Pradesh on 13 September, 2021

Author: Nandita Dubey

Bench: Nandita Dubey

1 WP-18089-2021 The High Court Of Madhya Pradesh WP-18089-2021 (B.P. PATEL Vs THE STATE OF MADHYA PRADESH AND OTHERS) 1 Jabalpur, Dated : 13-09-2021 List this matter on 15.9.2021.

(NANDITA DUBEY) JUDGE ak Signature Not Verified SAN Digitally signed by ASHISH KOSHTA Date: 2021.09.14 12:27:06 IST