Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Entire Act] State of Rajasthan - Section Section 47 in Rajasthan Public Trust Act, 1959 47. Returns and statements. (1)The working trustee of a public trust shall furnish to the Assistant Commissioner such returns and statements as may be prescribed.(2)The Commissioner or an AsSistant Commissioner may call for from the working
