Section 2(e) in The Gujarat Universities Services Tribunal Act, 1983
(e)"relevant University Act" means the Gujarat University Act 1949 (Bombay 50 of 1949) the Maharaja Sayajirao University of Baroda Act, 1949 (Baroda Act 17 of 1949) the Sardar Patel University Act, 1955 (XL of 1955), the South Gujarat University Act, 1965 (Gujarat 38 of 1965) the Saurashtra University Act, 1965 (Gujarat 39 of 1965) [***] [Words 'or as the case may be' deleted by Gujarat 7 of 1994, dated 25th April 1994] the Bhavnagar University Act, 1978 (26 of 1978) [or, as the case may be, the North Gujarat University Act, 1986] [Added by Gujarat 7 of 1994, dated 25th April 1994];
