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[Cites 0, Cited by 0] [Section 65(1)] [Section 65] [Entire Act]

Union of India - Subsection

Section 65(1)(e) in The Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation and Resettlement Act, 2013

(e)if the objection be to the amount of the compensation, the grounds on which the amount of compensation was determined.