Allahabad High Court
Bhajan Lal Rai vs State Of U.P. And Another on 5 August, 2021
Author: Shamim Ahmed
Bench: Shamim Ahmed
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 81 Case :- APPLICATION U/S 482 No. - 12055 of 2021 Applicant :- Bhajan Lal Rai Opposite Party :- State Of U.P. And Another Counsel for Applicant :- Anil Kumar Verma Counsel for Opposite Party :- G.A. Hon'ble Shamim Ahmed,J.
List has been revised.
None has appeared on behalf of the applicant to press this application though learned A.G.A is present.
Hence, this application is dismissed for want of prosecution.
Order Date :- 5.8.2021 SA