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Chattisgarh High Court

M/S Seth Bansidhar Kedia Steel Pvt. Ltd vs State Of Chhattisgarh 3 Wpt/120/2016 ... on 12 February, 2018

                       HIGH COURT OF CHHATTISGARH, BILASPUR

                                           Order Sheet

                                     WPT No. 53 of 2016

       M/s. Seth Bansidhar Kedia Steel Pvt. Ltd. Versus State of Chhattisgarh & Ors.

                            WPT Nos. 120/2016 and 146/2015




12.02.2018

Shri Neelabh Dubey, Advocate for the petitioners.

Ms.M.Asha, Panel Lawyer for State. At the request of the counsel for the petitioners, list these cases on 27/03/2018.

Sd/-

(P. Sam Koshy) JUDGE Sumit