Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 86(4)] [Section 86] [Entire Act] State of Goa - Subsection Section 86(4)(b) in The Goa, Daman and Diu School Education Rules, 1986 (b)any expenditure incurred by the school on transfer allowances, joining time, pay, etc. shall not be admissible for grants.