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[Cites 0, Cited by 0] [Section 46(1)] [Section 46] [Entire Act]

State of Telangana - Subsection

Section 46(1)(a) in The Telangana Panchayat Raj (Conduct of Elections) Rules, 2018

(a)record on its counterfoil the electoral roll number of the elector as entered in the marked copy of the electoral roll, and