Bombay High Court
Sukhakarta Sra Co-Op. Housing Society ... vs The State Of Maharashtra And 8 Ors on 5 December, 2018
Author: A.K.Menon
Bench: A.A. Sayed, A.K.Menon
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wp-723-16.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 723 OF 2016
...
Sukhakarta SRA Coop.
Housing Society Ltd. ..Petitioner.
Vs.
The State of Maharashtra & ors. ..Respondents
...
Mr. M.S. Surana, for the Petitioner.
Mr. Sukanta Karmarkar, AGP, for the Respondent Nos. 1 to 4.
Mr. A.U. Patil, for the Respondent Nos. 5, 6, 7.
Mr. Parag M. Shah, for the Respondent No. 9.
...
CORAM : A.A. SAYED &
A.K.MENON, JJ.
DATED : 5 DECEMBER 2018 P.C.:
Learned Counsel for the Petitioner states that the Petitioner will make appropriate Application to have Writ Petition No.1857 of 2017, Writ Petition No.174 of 2018 and Contempt Petition (L) No.79 of 2017 placed before one and the same Bench.
(A.K.MENON,J.) (A.A.SAYED, J.) Uday.P.Kambli 1/1 ::: Uploaded on - 06/12/2018 ::: Downloaded on - 29/12/2018 07:08:21 :::