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[Cites 0, Cited by 2] [Entire Act]

Union of India - Section

Section 132 in The Patents Act, 1970

132. Savings in respect of other persons authorised to act as agents.—Nothing in the Chapter shall be deemed to prohibit—

(a)the applicant for a patent from drafting any specification or appearing or acting before the Controller, or
(b)an advocate, not being a patent agent, from taking part in any hearing before the Controller on behalf of a party who is taking part in any proceeding under this Act.